Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 170(1)] [Section 170] [Entire Act]

State of West Bengal - Subsection

Section 170(1)(b) in Kolkata Municipal Corporation Act, 1980

(b)[ xxx ] [Clause (b) omitted by section 3 of the Calcutta Municipal Corporation (Amendment) Act, 1992 (West Bengal Act No. 9 of 1992), w.r.e.f. 1.4.1990.]