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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(1) in Bihar Regional Development Authority Act, 1974

(1)Simultaneously with the preparation of the Regional Plan or as soon as may be thereafter the Authority shall carry out, socio-economic and physical survey of and prepare a draft master; for the development area within the basic framework of the Regional Plan.