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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Manipur - Subsection

Section 53(2)(h) in The Manipur Highways Act, 1979

(h)the transaction of business by a Planning Board including appointment of a chairman, his power,s his remuneration and travelling allowance, etc. and those of the other officers of the Board and the appointment of Staff for the Board ;