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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(q) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(q)"para medical education" means education in auxiliary or allied health sciences in laboratory technologies, `X' ray technologies and includes other courses leading to diploma or certificate courses as may be notified by the Government from time to time;