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Assistant Commissioner Of Income Tax vs Seabird Marine Services Pvt Ltd on 22 September, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.11                                COURT NO.8                SECTION III

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 24921/2017

     (Arising out of impugned final judgment and order dated 08-03-2017
     in SCA No. 3005/2014 passed by the High Court of Gujarat at
     Ahmedabad)

     ASSISTANT COMMISSIONER OF INCOME TAX                                 Petitioner(s)

                                                      VERSUS

     SEABIRD MARINE SERVICES PVT LTD                                      Respondent(s)

     ( IA No.89679/2017-CONDONATION OF DELAY IN FILING and IA
     No.89680/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)

     WITH
     Diary No(s). 25193/2017
     ( IA No.90667/2017-CONDONATION OF DELAY IN FILING)

     Date : 22-09-2017 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr.   Atma Ram N.S.Nadkarni,ASG
                                       Mr.   D.L.Chidananda,Adv.
                                       Ms.   Sadhana Sandhu,Adv.
                                       For   Ms.Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

Tag with Civil Appeal No.8900 of 2012.

Reason: (ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER