Supreme Court - Daily Orders
Commissioner Of Customs Central Excise ... vs M/S Ramalingam Construction Co. (P) ... on 12 December, 2023
Bench: Abhay S. Oka, Dipankar Datta
ITEM NO.36 COURT NO.8 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO(S). 6104/2019
(Arising out of impugned final judgment and order dated 29-06-2018
in AN No. 40066/2013 passed by the Customs Excise And Service Tax
Appellate Tribunal, South Zonal Bench, Chennai)
COMMISSIONER OF CUSTOMS CENTRAL
EXCISE AND SERVICE TAX Petitioner(s)
VERSUS
M/S RAMALINGAM CONSTRUCTION CO. (P)
LTD. THROUGH DIRECTOR Respondent(s)
(IA No. 46562/2019 - CONDONATION OF DELAY IN FILING APPEAL
IA No. 46564/2019 - STAY APPLICATION)
Date : 12-12-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. K M Nataraj, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Gautam Bhardwaj, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Prahlad Singh, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Bhaskar Sundaram, Adv.
For Respondent(s) Mr. Mutthu Venkatraman, Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. Rajeev Mishra, Adv.
Mr. Madan Mohan Bora, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.12.12 List on 01.02.2024.
17:05:09 IST Reason:(KAVITA PAHUJA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)