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Supreme Court - Daily Orders

Commissioner Of Customs Central Excise ... vs M/S Ramalingam Construction Co. (P) ... on 12 December, 2023

Bench: Abhay S. Oka, Dipankar Datta

     ITEM NO.36                         COURT NO.8                SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                CIVIL APPEAL DIARY NO(S). 6104/2019

     (Arising out of impugned final judgment and order dated 29-06-2018
     in AN No. 40066/2013 passed by the Customs Excise And Service Tax
     Appellate Tribunal, South Zonal Bench, Chennai)

     COMMISSIONER OF CUSTOMS CENTRAL
     EXCISE AND SERVICE TAX                                       Petitioner(s)

                                                VERSUS

     M/S RAMALINGAM CONSTRUCTION CO. (P)
     LTD. THROUGH DIRECTOR                                        Respondent(s)


     (IA No. 46562/2019 - CONDONATION OF DELAY IN FILING APPEAL
     IA No. 46564/2019 - STAY APPLICATION)

     Date : 12-12-2023 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE DIPANKAR DATTA


     For Petitioner(s)            Mr. K M Nataraj, A.S.G.
                                  Mr. Mukesh Kumar Maroria, AOR
                                  Mr. Gautam Bhardwaj, Adv.
                                  Mr. Ishaan Sharma, Adv.
                                  Mr. Prahlad Singh, Adv.
                                  Mr. Navanjay Mahapatra, Adv.
                                  Mr. Rupesh Kumar, Adv.
                                   Mr. Bhaskar Sundaram, Adv.


     For Respondent(s)            Mr. Mutthu Venkatraman, Adv.
                                  Mr. Sanand Ramakrishnan, AOR
                                  Mr. Rajeev Mishra, Adv.
                                  Mr. Madan Mohan Bora, Adv.



                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.12.12 List on 01.02.2024.

17:05:09 IST Reason:

(KAVITA PAHUJA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)