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Union of India - Section

Section 8 in The Port Rules for the Port Of Visakhapatnam

8. Keeping free passages.

- The entrance to the harbour, the spaces between the different mooring within the harbour, the turning basins and the spaces in the vicinity of all piers, quays and harbour walls, shall be kept free to such extent as may be required by the Port Conservator or by such other officers as may be appointed by the said Conservator to act on his behalf.