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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(1)(d) in The West Bengal Co-Operative Societies Act, 1983

(d)any other co-operative society or any person including any financing bank having transaction with a co-operative society or any liquidator of a co-operative society.