Delhi High Court - Orders
Mahesh Kumar Joginder Singh & Ors ... vs Union Of India & Anr on 19 December, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~62 to 80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 311/2017
+ LA.APP. 312/2017 & CM APPL. 27882/2021 (early hearing)
+ LA.APP. 313/2017
+ LA.APP. 314/2017
+ LA.APP. 332/2017
+ LA.APP. 363/2017 & CM APPL. 26152/2021 (early hearing)
+ LA.APP. 107/2018, CM APPL. 35406/2021 (O-22) & CM APPL.
35407/2021 (delay of 4 days)
+ LA.APP. 368/2017, CM APPL. 45996/2017 (delay of 22 days (RF))
& CM APPL. 21858/2021 (early hearing).
+ LA.APP. 341/2017
+ LA.APP. 354/2017
+ LA.APP. 369/2017 & CM APPL. 46065/2017 (delay of 22 days (RF))
+ LA.APP. 370/2017, CM APPL. 46075/2017 (delay of 22 days (RF))
& CM APPL. 27887/2021 (early hearing)
+ LA.APP. 371/2017 & CM APPL. 46087/2017 (delay of 22 days (RF))
+ LA.APP. 372/2017 & CM APPL. 27879/2021 (early hearing)
+ LA.APP. 373/2017 & CM APPL. 46099/2017 (delay of 25 days (RF))
+ LA.APP. 374/2017 & CM APPL. 27881/2021 (early hearing)
+ LA.APP. 376/2017 & CM APPL. 26151/2021 (early hearing)
+ LA.APP. 377/2017
+ LA.APP. 5/2019 & CM APPL. 2761/2019 (delay of 386 days)
MAHESH KUMAR
JOGINDER SINGH & ORS
JOGINDER SINGH
VIDHYAWATI
BAGDU
RAJESH KUMAR & ORS
BAL KISHAN & ORS
OM PRAKASH (DECEASED ) THR LRS & ORS
NANAK CHAND
BAGDU
DHARAM SINGH (DECASED) THR LRS & ORS
RAM PAL SINGH
BHULAN SINGH & ORS
DHARAM PAL THROUGH LRS & ORS
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:20.12.2022
15:40:53
RAJENDER SINGH & ORS
RAM RATTAN (DEACASED) THR LRS
RAM PAL
SRI CHAND (DECEASED) THROUGH LRS & ORS
CHIRANJI LAL TYAGI & ORS ..... Appellants
versus
UNION OF INDIA & ANR ..... Respondents
Appearances:
For petitioners:
Mr.S.K.Rout, Mr.Onkar Prasad, Mr.Aman Mehrotra, Ms.Sukhda
Dhamija, Advs. in LA.APP. 311/2017, LA.APP. 312/2017, LA.APP.
313/2017, LA.APP. 314/2017, LA.APP. 332/2017, LA.APP.
354/2017, LA.APP. 376/2017 & LA.APP. 377/2017.
Ms.Ruchira V Arora & Ms.Bindu Yadav, Advs. in LA.APP. 363/2017
& LA.APP. 341/2017
Mr.Anand Yadav, Adv. in LA.APP.-107/2018
Mr.B.D.Sharma, Adv. in LA.APP. 368/2017, LA.APP. 369/2017,
LA.APP. 371/2017, LA.APP. 372/2017, LA.APP. 373/2017 &
LA.APP. 374/2017
For respondents:
Mr.Yeeshu Jain, SC with Ms.Jyoti Tyagi & Ms.Manisha, Advs. for
UOI.
Mr.Sanjay Kumar Pathak, Mr.Sunil Kumar Jha & Mr.M.S.Akhtar,
Advs. for R-1 in LA.APP. 311/2017.
Mr.Parag P Tripathi, Sr. Adv. with Ms.Aakanksha Kaul, Mr.Manek
Singh, Ms.Nishika Bajpai & Mr.Aman Sahani, Advs. for R-2. in
LA.APP. 363/2017, LA.APP.107/2018, LA.APP. 341/2017, LA.APP.
354/2017, LA.APP. 372/2017, LA.APP. 373/2017, LA.APP.
374/2017, LA.APP. 376/2017 & LA.APP. 5/2019
Mr.Apoorv P Tripathi & Mr.Mayank Gupta, Advs for R-2 in
LA.APP. 311/2017, LA.APP. 312/2017, LA.APP. 313/2017,
LA.APP. 314/2017, LA.APP. 332/2017, LA.APP. 368/2017,
LA.APP. 369/2017, LA.APP. 370/2017 & LA.APP. 371/2017
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:20.12.2022
15:40:53
ORDER
% 19.12.2022
1. No time left.
2. List on 06.07.2023.
REKHA PALLI, J DECEMBER 19, 2022 kk Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:20.12.2022 15:40:53