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State of Jharkhand - Section

Section 15 in Jharkhand Raksha Shakti University Act, 2016

15. Officers of the University.

- The following shall be the officers of the University, namely:-
(i)The Chancellor
(ii)The Vice Chancellor
(iii)The Pro Vice Chancellor
(iv)The Financial Adviser
(iv)The Director of Research and Development
(vi)The Directors
(vii)The Deans
(viii)The Registrar, and
(ix)such other persons in the service of the University as may be declared by Act, to be the officers of the University.