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State of Rajasthan - Section

Section 327 in The General Rules (Civil), 1986

327. Additional Registers for appellate Courts.

(a)The following registers also shall be maintained in the Courts of District and other Judges exercising appellate powers:-
(1)A Register of Appeals from Decrees (Reg. 48).
(2)A Register of Appeals from Decrees disposed of (Reg. 49).
(3)A Register of Miscellaneous Appeals from order (Reg. 50).
(4)A Register of Miscellaneous Appeals from order disposed of (Reg. 51).