Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Entire Act] Union of India - Section Section 88A in The Income Tax Act, 1961 88A. Rebate in respect of investment in certain new shares or units. - [Omitted by the Finance (No. 2) Act, 1996 (33 of 1996), section 35 (w.e.f. 1-4-1994).]
