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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Assam - Subsection

Section 134(g) in Assam Co-Operative Societies Act, 2007

(g)"National Bank" means the National Bank for Agriculture and Rural Development established under Section 3 of the National Bank for Agriculture and Rural Development Act, 1981 (Act No. 61 of 1981).