Gujarat High Court
Bhartiya Rms &Amp; Mms Employees Unio vs Senior Superintendent Of Rms on 7 September, 2017
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/CA/1928/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 1928 of
2017
In LETTERS PATENT APPEAL NO. 130 of 2017
In SPECIAL CIVIL APPLICATION NO. 10296 of 2001
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BHARTIYA RMS & MMS EMPLOYEES UNIO....Applicant(s)
Versus
SENIOR SUPERINTENDENT OF RMS....Respondent(s)
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Appearance:
MR PH PATHAK, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 07/09/2017
ORAL ORDER
(PER :HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Notice to respondent returnable on 13.11.2017.
(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) Jani Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Sep 10 06:49:24 IST 2017