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Gujarat High Court

Bhartiya Rms &Amp; Mms Employees Unio vs Senior Superintendent Of Rms on 7 September, 2017

Author: R.Subhash Reddy

Bench: R.Subhash Reddy, Vipul M. Pancholi

                  C/CA/1928/2017                                                  ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 1928 of
                                     2017

                   In LETTERS PATENT APPEAL NO. 130 of 2017
                 In SPECIAL CIVIL APPLICATION NO. 10296 of 2001

         ==========================================================
            BHARTIYA RMS & MMS EMPLOYEES UNIO....Applicant(s)
                                    Versus
                SENIOR SUPERINTENDENT OF RMS....Respondent(s)
         ==========================================================
         Appearance:
         MR PH PATHAK, ADVOCATE for the Applicant(s) No. 1
         ==========================================================

          CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
                 and
                 HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI

                                        Date : 07/09/2017

                                 ORAL ORDER

(PER :HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Notice to respondent returnable on 13.11.2017.

(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) Jani Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Sep 10 06:49:24 IST 2017