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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1) in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

(1)Subject to the provisions of sub-rule (2), a person who is substantively appointed to a post in the Service by direct recruitment and placed on probation under Rule 18, shall be confirmed in his appointment at the end of the period of probation or the extended period of probation, if-
(a)his work and conduct are reported to be satisfactory;
(b)his integrity is certified, and
(c)the appointing authority is satisfied that he is otherwise fit for confirmation.