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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1)(g) in The Police Enhanced Penalties Ordinance, 2005

(g)prevents or obstructs inspection, search or seizure under sub- sections (2) (3) ,(4) or (6) of section 66 or section 67;