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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(8) in Tamil Nadu Patta Passbook Act, 1983

(8)The patta pass book shall be in such form as may be prescribed and contain the following particulars, namely: -
(a)the survey number or sub-division number, extent and local name, if any, of the land;
(b)the name and address of-the owner;
(c)such other particulars as may be prescribed.