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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(10) in Haryana Rural Employment Guarantee Scheme, 2007

(10)If the Gram Panchayat is satisfied at any time that a person has registered with it by furnishing false information, it may request the Block Programme Officer to direct his name to be struck off from the Employment Register.