Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 22] [Entire Act] State of Maharashtra - Subsection Section 22(3) in The Maharashtra Value Added Tax Act, 2002 (3)[* * *] [[Sub-section (3) deleted by Maharashtra 25 of 2007, Section 11, (w.e.f. 15-8-2007). Deleted sub-section was as under:-
