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Delhi High Court - Orders

M/S Bptp Ltd vs Union Of India & Ors on 27 May, 2022

Bench: Manmohan, Dinesh Kumar Sharma

                          $~SB-1 to 82
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +   W.P.(C) 990/2021
                              M/S BPTP LTD.                                 ..... Petitioner
                                                 Through:   Mr.Kishore  Kunal,      Mr.Manish
                                                            Rastogi and Ms. Ankita Prakash,
                                                            Advs.
                                                 versus
                              UNION OF INDIA & ORS.                           ..... Respondents
                                            Through:        Mr. Asheesh Jain, CGSC with Mr.
                                                            Adarsh Kr. Gupta Mr.Keshav Mann
                                                            and Ms. Preeti Singh, Advocates for
                                                            UOI
                                                            Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                            Hossain, Standing counsel for CBIC
                                                            with Mr. Vivek Gurnani, Mr. Aditya
                                                            Chhajed and Mr. Dewang Singh
                                                            Chauhan, Advocates for DGAP and
                                                            NAA.
                                                            Ms. Sonu Bhatnagar, Sr. Standing
                                                            Counsel, with Ms. Venus Mehrotra,
                                                            Adv. & Ms. Kanak Grover, Adv. for
                                                            R-4.

                          +   W.P.(C) 997/2021 & CM No.2721/2021
                              M/S MAN REALTY LTD & ANR.              ..... Petitioners
                                           Through: Mr.V. Lakshmikumaran,
                                                    Mr.Charanya        Lakshmikumaran,
                                                    Mr.Karan Sachdev, Mr. Yogendra
                                                    Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                    Arora and Ms.Avisha Khatri,
                                                    Advocates.
                                           versus
                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:        Mr.Tushar Mehta, Ld.SG, Mr.Zoheb


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                      Page 1 of 40
Signing Date:30.05.2022
19:09:05
                                                           Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.
                                                          Mr. Farman Ali, SPC, Mr. Krishan
                                                          Kumar and Mr.Athar Raza Farooquei,
                                                          Adv. for UOI.
                          +   W.P.(C) 1357/2021
                              M/S INFINITI RETAIL LTD                    ..... Petitioner
                                               Through: Mr.Rohan Shah, Mr. Srisabarirajan,
                                                        Mr. Mahesh Sahasvanaman Ms.
                                                        Geetanjali    Murti       and     Mr.
                                                        Harshvardhan, Advs.
                                               versus

                              UNION OF INDIA AND ORS.                   ..... Respondents
                                            Through: Mr. Dev. P. Bhardwaj, CGSC for
                                                      UOI with Ms.Anubha Bhardwaj, Adv.
                                                      Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                      Hossain, Standing counsel for CBIC
                                                      with Mr. Vivek Gurnani, Mr. Aditya
                                                      Chhajed and Mr. Dewang Singh
                                                      Chauhan, Advocates for DGAP and
                                                      NAA.

                          +   W.P.(C) 1366/2021
                              M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
                                           Through: Mr. Rohan Shah, Mr. SriSabari Rajan,
                                                    Mr. Jay Gandhi, Mr. Mihir Deshmukh
                                                    and Mr. Rajat Mittal, Advs.
                                           versus

                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:      Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                    Page 2 of 40
Signing Date:30.05.2022
19:09:05
                                                          Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 1593/2021 & CM No.4529/2021
                              RAYMOND CONSUMER CARE LTD.           ..... Petitioner
                                         Through: Mr.V. Lakshmikumaran,
                                                  Mr.Charanya        Lakshmikumaran,
                                                  Mr.Karan Sachdev, Mr. Yogendra
                                                  Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                  Arora and Ms.Avisha Khatri,
                                                  Advocates.
                                         versus
                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr. Pradeep Kumar Sharma, Adv.for
                                                         UOI.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 1765/2021
                              M/S LE REVE                                 ..... Petitioner
                                              Through:   Mr.Nikhil    Gupta,        Mr.Vipin
                                                         Upadhayay and Mr.Rochit Abhishek,
                                                         Advts.
                                            versus
                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:     Mr.Rishabh Sahu, Adv. for UOI.
                                                         Mr.Ashwini Chawla, Adv. for R-2 &
                                                         3.
                                                         Mr.Tushar    Mehta,       Ld.Solicitor
                                                         General with Mr.Zoheb Hossain, Sr.
                                                         SC, Mr.Vivek Gurnani, Ms.Tulika
                                                         Gupta & Mr.Aditya Chhated, Advs.
                                                         for NAA & DGAP.


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                     Page 3 of 40
Signing Date:30.05.2022
19:09:05
                           +   W.P.(C) 1766/2021
                              NEEVA FOODS PVT. LTD                      ..... Petitioner
                                           Through:      Mr.Nikhil    Gupta,         Mr.Vipin
                                                         Upadhayay and Mr.Rochit Abhishek,
                                                         Advts.
                                              versus
                              UNION OF INDIA & ORS.                     ..... Respondents
                                            Through:     Mr.Aditya Dewan with Mr.Aditya
                                                         Hooda, Mr.Sahil Chandra and
                                                         Mr.Vivek Mishra, Advs. for R-
                                                         2/NAPA

                          +   W.P.(C) 1852/2021 & CM Nos.5359/2021, 29026-29027/2021
                              M/S SUBWAY SYSTEMS INDIA PVT LTD         ..... Petitioner
                                           Through: Mr.Abhishek A Rastogi, Adv.
                                           versus
                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:     Mr.Satya Ranjan Swain, CGSC,
                                                         Mr.Kautilya Birat, Adv. for R-1.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain,    Mr.     Vive,     Gurnani,
                                                         Mr. Aditya Chhajed and Mr. Dewang
                                                         Singh Chauhan, Advocates for DGAP
                                                         and NAA.

                          +   W.P.(C) 1951/2021 & CM Nos.5705-06/2021
                              M/S SUB WEST RESTAURANTS LLP           ..... Petitioner
                                            Through: Mr.Abhishek A Rastogi, Adv.
                                            versus

                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:     Mr. Anshuman, Sr.Pandel Counsel for
                                                         R-1.
                                                         Mr.Aditya Dewan, Mr.Aditya Hooda,
                                                         Mr.Sahil Chandra, Mr.Vivek Mishra,


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                     Page 4 of 40
Signing Date:30.05.2022
19:09:05
                                                          Advs. for R-3/NAPA
                                                         Ms. Sonu Bhatnagar, Sr. Standing
                                                         Counsel, with Ms. Venus Mehrotra,
                                                         Adv. & Ms. Kanak Grover, Adv. for
                                                         R-4.
                                                         Ms.Talish Ray, Adv.


                          +   W.P.(C) 2440/2021

                              BONNE SANTE                               ..... Petitioner
                                              Through:   Mr.Nikhil    Gupta,         Mr.Vipin
                                                         Upadhayay and Mr.Rochit Abhishek,
                                                         Advts.
                                              versus

                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:     Mr. Pradeep Kumar Sharma, Adv.for
                                                         UOI.
                                                         Mr.Rony O. John, Mr.Piyush Swami
                                                         and Mr.Arshdeep Singh, Advs. for R-
                                                         2 and 3.

                          +   W.P.(C) 2676/2021 & CM APPL.7906-7907/2021
                              HORIZON PROJECTS PRIVATE LIMITED             ..... Petitioner
                                              Through:   Mr. Kumar Visalaksh and Mr. Udit
                                                         Jain, Advs.

                                              versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                              Through:   Mr. Rajesh Kumar with Mr. Puneet
                                                         Yadav, Advocates for UOI.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                     Page 5 of 40
Signing Date:30.05.2022
19:09:05
                                                         Chauhan, Advocates for DGAP and
                                                        NAA.
                                                        Mr.Parangat Pandey, Adv. for R-3.


                          +   W.P.(C) 2785/2021 & CM APL.8368/2021
                              SAMSUNG INDIA ELECTRONICS PVT LTD     ..... Petitioner
                                           Through: Mr. Sujit Ghosh, Mr. Mannat
                                                    Waraich and Mr. Ashray Behura,
                                                    Advs.
                                           versus

                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:    Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                        Hossain, Standing counsel for CBIC
                                                        with Mr. Vivek Gurnani, Mr. Aditya
                                                        Chhajed and Mr. Dewang Singh
                                                        Chauhan, Advocates for DGAP and
                                                        NAA.

                          +   W.P.(C) 2897/2021
                              ITC LIMITED & ANR.                        ..... Petitioners
                                             Through:   Mr.Ajay Aggarwal, Advocate
                                             versus
                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:    Mr. Ravi Prakash, CGSC for UOI
                                                        with Ms. Shruti Shivkumar and Mr.
                                                        Taha Yasin, Advocates.
                                                        Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                        Hossain, Standing counsel for CBIC
                                                        with Mr. Vivek Gurnani, Mr. Aditya
                                                        Chhajed and Mr. Dewang Singh
                                                        Chauhan, Advocates for DGAP and
                                                        NAA.




Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                   Page 6 of 40
Signing Date:30.05.2022
19:09:05
                           +   W.P.(C) 2970/2021
                              M/S DRA AADITHYA PROJECTS PVT. LTD.      ..... Petitioner
                                           Through: Mr. Monish Panda, Mr. Mrinal Bharat
                                                    Ram, Advs.
                                           versus
                              UNION OF INDIA & ORS.                     ..... Respondents
                                            Through:   Mr. Manish Mohan, CGSC with
                                                       Mr.Devendra Kumar, Adv.for UOI.
                                                       Mr. Sameer Vashisht, ASC Civil
                                                       GNCTD with Ms. Sanjana Nangia,
                                                       Advocates.
                                                       Mr. Yunus Malik, Mr. Vijay Kumar
                                                       Maurya and Ms. Shubhi Bhardwaj,
                                                       Advs. for Res/NAA.


                          +   W.P.(C) 3254/2021
                              GILLETTE INDIA LTD                           ..... Petitioner
                                            Through:   Mr.V. Lakshmikumaran,
                                                       Mr.Charanya       Lakshmikumaran,
                                                       Mr.Karan Sachdev, Mr. Yogendra
                                                       Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                       Arora and Ms.Avisha Khatri,
                                                       Advocates.
                                              versus

                              UNION OF INDIA & ORS.                      ..... Respondents
                                            Through:   Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                       Hossain, Standing counsel for CBIC
                                                       with Mr. Vivek Gurnani, Mr. Aditya
                                                       Chhajed and Mr. Dewang Singh
                                                       Chauhan, Advocates for DGAP and
                                                       NAA.
                                                       Mr. Asheesh Jain, CGSC with Mr.
                                                       Adarsh Kr. Gupta Mr.Keshav Mann
                                                       and Ms. Preeti Singh, Advocates for
                                                       UOI.


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                 Page 7 of 40
Signing Date:30.05.2022
19:09:05
                           +   W.P.(C) 3306/2021
                              PROCTER AND GAMBLE HOME PRODUCTS PVT LTD
                                                                          ..... Petitioner
                                           Through: Mr.V. Lakshmikumaran,
                                                    Mr.Charanya       Lakshmikumaran,
                                                    Mr.Karan Sachdev, Mr. Yogendra
                                                    Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                    Arora and Ms.Avisha Khatri,
                                                    Advocates.
                                           versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr. Ripudaman Bhardwaj, CGSC
                                                         and Mr.T.P.Singh, Adv for R-1.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.


                          +   W.P.(C) 3327/2021
                              PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD
                                                                          ..... Petitioner
                                           Through: Mr.V. Lakshmikumaran,
                                                    Mr.Charanya       Lakshmikumaran,
                                                    Mr.Karan Sachdev, Mr. Yogendra
                                                    Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                    Arora and Ms.Avisha Khatri,
                                                    Advocates.

                                              versus
                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Bibhash Kumar and Mr.Vivek
                                                         Goyal, Advocates for R-1.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                   Page 8 of 40
Signing Date:30.05.2022
19:09:05
                                                            Hossain, Standing counsel for CBIC
                                                           with Mr. Vivek Gurnani, Mr. Aditya
                                                           Chhajed and Mr. Dewang Singh
                                                           Chauhan, Advocates for DGAP and
                                                           NAA.
                          +   W.P.(C) 3508/2021 & CM Nos.25152-53/2021
                              M/S ALTON BUILDTECH INDIA PVT LTD            ..... Petitioner
                                               Through: Mr.Tarun Gulati, Sr Adv with
                                                         Ms.Ruby Singh Ahuja, Mr.Vishal
                                                         Gehrana,   Ms.Kritika        Sachdeva,
                                                         Mr.Lakshay       Khanna            and
                                                         Mr.Jappanpret Hora, Adocates.
                                               versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                            Through:       Mr. Vinod Diwakar, CGSC with
                                                           Mr.Vishal    Kumar       Singh    and
                                                           Mr.Olson Nair, Advs. for UOI.
                                                           Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                           Hossain, Standing counsel for CBIC
                                                           with Mr. Vivek Gurnani, Mr. Aditya
                                                           Chhajed and Mr. Dewang Singh
                                                           Chauhan, Advocates for DGAP and
                                                           NAA.
                                                           Mr.Yunus Malik, Mr.Vijay Kumar
                                                           Maurya and Ms.Shubhi Bhardwaj,
                                                           Adv. for NAA and DGAP.

                          +   W.P.(C) 3867/2021
                              M/S ELECTRONICS MART INDIA LTD          ..... Petitioner
                                           Through: Mr.Nikhil     Gupta,        Mr.Vipin
                                                     Upadhayay and Mr.Rochit Abhishek,
                                                     Advts.

                                               versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:       Mr. Farman Ali, SPC, Mr. Krishan


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                      Page 9 of 40
Signing Date:30.05.2022
19:09:05
                                                          Kumar and Mr.Athar Raza Farooquei,
                                                         Adv. for UOI.
                                                         Mr. Yunus Malik, Mr.Vijay Kumar
                                                         Maurya and Ms.Shubhi Bhardwaj,
                                                         Adv. for NAA and DGAP

                          +   W.P.(C) 4600/2021
                              INOX LEISURE LIMITED.                       ..... Petitioner
                                            Through:     Mr. Kumar Visalaksh with Mr. Udit
                                                         Jain, Advocates.
                                                         Mr. Siddhant Yadav, Advocate.

                                              versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr. Ripudaman Bhardwaj, CGSC
                                                         and Mr.T.P.Singh, Adv for R-1.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.
                                                         Mr. Bhagwan Swarup Shukla, CGSC
                                                         for UOI with Mr. Kamaldeep,
                                                         Mr.Gokul Sharma and Mr.Sarvan
                                                         Kumar, Advs.

                          +   W.P.(C) 4789/2021
                              M/S MANAS VIHAR SAHAKARI AWAS SAMITI LTD.
                                                                           ..... Petitioner
                                           Through: Mr.Abhishek A Rastogi, Adv.
                                           versus
                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:     Mr. Bhagwan Swarup Shukla, CGSC
                                                         for UOI with Mr. Kamaldeep and
                                                         Mr.Gokul Sharma, Advs.


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 10 of 40
Signing Date:30.05.2022
19:09:05
                                                            Mr. Ripudaman Bhardwaj, CGSC
                                                           and Mr.T.P.Singh, Adv for R-1.
                                                           Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                           Hossain, Standing counsel for CBIC
                                                           with Mr. Vivek Gurnani, Mr. Aditya
                                                           Chhajed and Mr. Dewang Singh
                                                           Chauhan, Advocates for DGAP and
                                                           NAA.
                                                           Mr. Manas Bhatnagar, Advocates for
                                                           R-4.

                          +   W.P.(C) 6337/2021 & CM APPL.19960/2021
                              M/S PURI CONSTRUCTION PVT. LTD.                  ..... Petitioner
                                               Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                        Ms.Hemlata Rawat, Mr.Chetan
                                                        Kumar Shukla and Mr.Ayushman
                                                        Vatsyayana, Advocates.
                                               versus

                              UNION OF INDIA & ORS.                            ..... Respondents
                                            Through:       Mr.Apoorv Kurup, CGSC and
                                                           Mr.Ojaswa Pathak, Adv. for R-1
                                                           Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                           Hossain, Standing counsel for CBIC
                                                           with Mr. Vivek Gurnani, Mr. Aditya
                                                           Chhajed and Mr. Dewang Singh
                                                           Chauhan, Advocates for DGAP and
                                                           NAA.
                                                           Mr.Ravi Prakash, CGSC for R-3 to
                                                           R-6 with Ms.Shruti Shivkumar, Adv.

                          +   W.P.(C) 12471/2021 & CM No.39234/2021
                              SOUTHWINDS PROJECTS LLP             ..... Petitioner
                                          Through: Mr.Kunal Vajani with Mr.Kunal
                                                    Mimani, Mr. Kartikey Bhatt and
                                                    Mr. Gurveer Lally, Advs.

                                               versus


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                     Page 11 of 40
Signing Date:30.05.2022
19:09:05
                               UNION OF INDIA & ORS.                       ..... Respondents
                                             Through:    Mr. Asheesh Jain, CGSC with Mr.
                                                         Adarsh Kr. Gupta, Mr.Keshav Mann,
                                                         Advocates for UOI.
                                                         Mr.Aditya Singla, Sr. Standing
                                                         Counsel with Ms.A. Sahitya Veena
                                                         Adv.
                                                         Mr.Aman Malik, Mr.Vijay Kumar
                                                         Maurya and Ms.Shurbhi Bhardwaj,
                                                         Advs for NAA

                          +   W.P.(C) 14666/2021 & CM APPL.46201-46203/2021

                              ANAND RATHI                                  ..... Petitioner
                                              Through:   Mr.Abhishek A Rastogi, Adv.

                                              versus

                              UNION OF INDIA & ORS.                  ..... Respondents
                                              Through:   Mr. Ravi Prakash, CGSC for UOI
                                                         with Ms. Shruti Shivkumar and Mr.
                                                         Taha Yasin, Advocates.
                                                         Mr.Aman Malik, Mr.Vijay Kumar
                                                         Maurya and Ms.Shubhi Bhardwaj,
                                                         Adv. for NAA and DGAP

                          +   W.P.(C) 969/2020 & CM APPL.5342/2020
                              NESTLE INDIA LTD. & ANR.                   ..... Petitioners
                                            Through: Mr.V. Lakshmikumaran,
                                                      Mr.Charanya       Lakshmikumaran,
                                                      Mr.Karan Sachdev, Mr. Yogendra
                                                      Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                      Arora and Ms.Avisha Khatri,
                                                      Advocates.
                                            versus



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                    Page 12 of 40
Signing Date:30.05.2022
19:09:05
                               UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Kritiman Singh, CGSC, with
                                                         Ms. Kunjala Bhardwaj, Advocate.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 1171/2020
                              IFB INDUSTRIES LTD,                            ..... Petitioner
                                            Through:     Mr. S. Ganesh, Senior Advocate, Mr.
                                                         U. A Rana and Mr. Himanshu Mehta
                                                         Advocates
                                           versus
                              NATIONAL ANTI-PROFITEERING AUTHORITY & ANR.
                                                                        ..... Respondents
                                           Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                    Hossain, Standing counsel for CBIC
                                                    with Mr. Vivek Gurnani, Mr. Aditya
                                                    Chhajed and Mr. Dewang Singh
                                                    Chauhan, Advocates for DGAP and
                                                    NAA.

                          +   W.P.(C) 1406/2020 & CM No.4879/2020
                              M/S FRIENDS LAND DEVELOPERS                 ..... Petitioner
                                            Through: Mr.Prakash Kumar,Adv.
                                            versus
                              UNION OF INDIA & ORS.                    ..... Respondents
                                            Through: Mr. Rajesh Kumar with Mr. Puneet
                                                     Yadav, Advocates for UOI.
                                                     Ms.Sonia Sharma and Ms. Neha
                                                     Chugh, Advs. for R2 & 3.
                                                     Ms. Sonu Bhatnagar, Sr. Standing
                                                     Counsel, with Ms. Venus Mehrotra,
                                                     Adv. & Ms. Kanak Grover, Advs for


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 13 of 40
Signing Date:30.05.2022
19:09:05
                                                         R-4 & 5
                                                        Mr.Jatin Puniyani, GP for UOI.

                          +   W.P.(C) 1780/2020
                              JOHNSON & JOHNSON PVT.LTD                ..... Petitioner
                                           Through: Mr.V. Lakshmikumaran,
                                                    Mr.Charanya       Lakshmikumaran,
                                                    Mr.Karan Sachdev, Mr. Yogendra
                                                    Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                    Arora and Ms.Avisha Khatri,
                                                    Advocates.

                                              versus
                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:    Mr. Vikram Jetly CGSC and Ms.
                                                        Shreya Jetly, Advs. for UOI/R-1
                                                        Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                        Hossain, Standing counsel for CBIC
                                                        with Mr. Vivek Gurnani, Mr. Aditya
                                                        Chhajed and Mr. Dewang Singh
                                                        Chauhan, Advocates for DGAP and
                                                        NAA.
                                                        Ms. Sonu Bhatnagar, Sr. Standing
                                                        Counsel, with Ms. Venus Mehrotra,
                                                        Adv. & Ms. Kanak Grover, Adv. for
                                                        R-4.


                          +   W.P.(C) 2083/2020 & CM No.7369/2020
                              FUSION BUILDTECH PVT LTD                 ..... Petitioner
                                           Through: Mr.Abhishek A Rastogi, Adv.
                                           versus
                              UNION OF INDIA & ORS.                      ..... Respondents
                                            Through:    Mr. Rajesh Kumar with Mr. Puneet
                                                        Yadav, Advocates for UOI.
                                                        Mr. Aman Malik, Mr.Vijay Kumar
                                                        Maurya and Ms.Shubhi Bhardwaj,

Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 14 of 40
Signing Date:30.05.2022
19:09:05
                                                         Advs. for NAA.
                                                        Ms. Sonu Bhatnagar, Sr. Standing
                                                        Counsel, with Ms. Venus Mehrotra,
                                                        Adv. & Ms. Kanak Grover, Adv. for
                                                        R-4
                          +   W.P.(C) 2084/2020 & CM No.7371/2020
                              ASTER INFRAHOME PVT LTD               ..... Petitioner
                                           Through: Mr.Abhishek A Rastogi, Adv.

                                            versus
                              UNION OF INDIA & ORS.                      ..... Respondents
                                            Through:    Mr. Rajesh Kumar with Mr. Puneet
                                                        Yadav, Advocates for UOI.
                                                        Mr.Samir Malik, Mr.Vijay Kumar
                                                        Maurya and Ms.Shubhi Bhardwaj,
                                                        Adv. for NAA and DGAP
                                                        Ms. Sonu Bhatnagar, Sr. Standing
                                                        Counsel, with Ms. Venus Mehrotra,
                                                        Adv. & Ms. Kanak Grover, Adv. for
                                                        R-4.

                          +   W.P.(C) 2445/2020
                              MIS SARVPRIYA SECURITIES PVT. LTD       ..... Petitioner
                                           Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                     Ms.Hemlata Rawat, Mr.Chetan
                                                     Kumar Shukla and Mr.Ayushman
                                                     Vatsyayana, Advocates.
                                           versus

                              UNION OF INDIA & ORS.                    ..... Respondents
                                            Through:    Mr. Aman Malik, Mr.Vijay Kumar
                                                        Maurya and Ms.Shubhi Bhardwaj,
                                                        Advs. for NAA.

                          +   W.P.(C) 2490/2020
                              JOHNSON & JOHNSON PVT LTD,                   ..... Petitioner


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                 Page 15 of 40
Signing Date:30.05.2022
19:09:05
                                               Through:   Mr.V. Lakshmikumaran,
                                                         Mr.Charanya       Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.
                                            versus
                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.


                          +   W.P.(C) 2742/2020 & CM No.9552/2020
                              ACME HOUSING INDIA PVT. LTD.              ..... Petitioner
                                          Through: Mr. Prateek Bansal, Advocate

                                              Versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.
                                                         Mr.Sameer Malik, Mr.Vijay Kumar
                                                         Maurya and Ms.Shubhi Bhardwaj,
                                                         Adv. for NAA and DGAP.

                          +   W.P.(C) 3737/2020

                              PHIILIPS INDIA LIMITED.                    ..... Petitioner
                                              Through:   Mr.Shashank Shekhar, Mr. Samyak


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 16 of 40
Signing Date:30.05.2022
19:09:05
                                                        Jain, Mr.Tushar Joshi, Mr.Vishal
                                                       Gourav, Advs
                                            versus
                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:   Mr. Vipul Agrawal, Advocate for
                                                       R-2&3.
                                                       Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                       Hossain, Standing counsel for CBIC
                                                       with Mr. Vivek Gurnani, Mr. Aditya
                                                       Chhajed and Mr. Dewang Singh
                                                       Chauhan, Advocates for DGAP and
                                                       NAA.
                                                       Ms. Sonu Bhatnagar, Sr. Standing
                                                       Counsel, with Ms. Venus Mehrotra,
                                                       Adv. & Ms. Kanak Grover, Adv. for
                                                       R-5 to R-7.
                                                       Ms. Mansie Jain, Adv for R-8.
                                                       Mr.Jatin Puniyani, GP for UOI.


                          +   W.P.(C) 3910/2020

                              MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
                              M/S LODHA DEVELOPERS LTD.) & ANR     ..... Petitioners
                                           Through: Mr. Kamal Sawhney, Mr. Vinayak
                                                    Mathur, Mr. Ankit Sachdeva,
                                                    Ms.Anishka Gupta, Mr. Kamal
                                                    Kumar Arya and Ms. Komal Arya,
                                                    Advocates
                                           versus

                              UNION OF INDIA & ORS                       ..... Respondents
                                            Through:   Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                       Hossain, Standing counsel for CBIC
                                                       with Mr. Vivek Gurnani, Mr. Aditya
                                                       Chhajed and Mr. Dewang Singh
                                                       Chauhan, Advocates for DGAP and
                                                       NAA.


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                Page 17 of 40
Signing Date:30.05.2022
19:09:05
                           +   W.P.(C) 3911/2020
                              M/S NANI RESORTS AND FLORICULTURE PVT. LTD.
                                                                            ..... Petitioner
                                            Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                     Ms.Hemlata Rawat, Mr.Chetan
                                                     Kumar Shukla and Mr.Ayushman
                                                     Vatsyayana, Advocates.
                                            Versus

                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:      Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.

                                                          Mr.Rajeev    K    Panday,  AAG,
                                                          Mr.Rajeev M. Roy and Mr. P.
                                                          Srinivasan, Advs. for State of
                                                          Haryana/R-5
                                                          Ms. Sonu Bhatnagar, Sr. Standing
                                                          Counsel, with Ms. Venus Mehrotra,
                                                          Adv. & Ms. Kanak Grover, Adv. for
                                                          R-5 to 7.

                          +   W.P.(C) 4131/2020
                              MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
                                           Through: Mr. Rohan Shah and Mr.Alok Yadav,
                                                    Advs.
                                           versus
                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:      Mr. Asheesh Jain, CGSC, Mr. Adarsh
                                                          Kr. Gupta, Mr.Keshav Mann, Ms.
                                                          Preeti Singh, Advocates for UOI.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                   Page 18 of 40
Signing Date:30.05.2022
19:09:05
                                                         Hossain, Standing counsel for CBIC
                                                        with Mr. Vivek Gurnani, Mr. Aditya
                                                        Chhajed and Mr. Dewang Singh
                                                        Chauhan, Advocates for DGAP and
                                                        NAA.
                                                        Ms. Sonu Bhatnagar, Sr. Standing
                                                        Counsel, with Ms. Venus Mehrotra,
                                                        Adv. & Ms. Kanak Grover, Adv.

                          +   W.P.(C) 4345/2020
                              RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
                                           Through: Mr. R. Jawahar Lal, Mr. Siddharth
                                                     Bawa Mr. Anuj Garg, Mr. Mohit
                                                     Sharma Advs.

                                              versus
                              UNION OF INDIA AND ORS & ORS.            ..... Respondents
                                            Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                     Hossain, Standing counsel for CBIC
                                                     with Mr. Vivek Gurnani, Mr. Aditya
                                                     Chhajed and Mr. Dewang Singh
                                                     Chauhan, Advocates for DGAP and
                                                     NAA.

                          +   W.P.(C) 4348/2020
                              APEX MEADOWS PVT LTD                  ..... Petitioner
                                         Through: Mr.V. Lakshmikumaran,
                                                   Mr.Charanya        Lakshmikumaran,
                                                   Mr.Karan Sachdev, Mr. Yogendra
                                                   Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                   Arora and Ms.Avisha Khatri,
                                                   Advocates.

                                              versus
                              UNION OF INDIA & ORS.                     ..... Respondents
                                            Through:    Ms. Neha Malik, Adv. for NAA and

Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                Page 19 of 40
Signing Date:30.05.2022
19:09:05
                                                          DGAP.
                                                         Mr. M. Rambabu, Ms. Prity Kumari
                                                         and Mr.N.Eswara Rao, Advs. for R-4.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.
                          +   W.P.(C) 4375/2020
                              M/S PATANJALI AYURVED LTD               ..... Petitioner
                                            Through: Mr.S.Ganesh,    Sr.     Adv.      with
                                                     Mr.Priyadarshi Manish, Ms Anjali
                                                     Jha Manish, Ms Shweta Singh and
                                                     Ms.Deepali Sharma, Advs.
                                            Versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 4516/2020
                              MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
                                          Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                   Advocates

                                            versus
                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and

Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 20 of 40
Signing Date:30.05.2022
19:09:05
                                                          NAA.
                                                         Mr. Farman Ali, SPC, Mr. Krishan
                                                         Kumar and Mr.Athar Raza Farooquei,
                                                         Adv. for UOI.

                          +   W.P.(C) 4607/2020
                              AFFINITI ENTERPRISES                       ..... Petitioner
                                            Through:     Mr. R. Jawahar Lal, Mr. Siddharth
                                                         Bawa Mr. Anuj Garg, Mr. Mohit
                                                         Sharma Advs.
                                              versus

                              UNION OF INDIA & ORS.                       ..... Respondents
                                              Through:   Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.
                                                         Mr. Farman Ali, SPC, Mr. Krishan
                                                         Kumar and Mr.Athar Raza Farooquei,
                                                         Adv. for UOI.
                                                         Mr. Ravi Chawla, Advocate with
                                                         Mr.Avnish Kr. Upadhyay, Adv. for
                                                         R-2 & 3.


                          +   W.P.(C) 4824/2020 & CM No.2183/2021
                              M/S CILANTRO DINERS PVT. LTD              ..... Petitioner
                                            Through: Mr.Nikhil Gupta, Advocate

                                              versus
                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 21 of 40
Signing Date:30.05.2022
19:09:05
                                                         Chhajed and Mr. Dewang Singh
                                                        Chauhan, Advocates for DGAP and
                                                        NAA.
                                                        Mr. Farman Ali, SPC, Mr. Krishan
                                                        Kumar and Mr.Athar Raza Farooquei,
                                                        Adv. for UOI.
                                                        Mr.Rony O. John, Mr.Piyush Swami
                                                        and Mr.Arshdeep Singh, Advs. for R-
                                                        2 and 3.


                          +   W.P.(C) 4957/2020
                              WHIRLPOOL OF INDIA LTD                    ..... Petitioner
                                           Through: Mr.V. Lakshmikumaran,
                                                     Mr.Charanya       Lakshmikumaran,
                                                     Mr.Karan Sachdev, Mr. Yogendra
                                                     Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                     Arora and Ms.Avisha Khatri,
                                                     Advocates.
                                           versus

                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:    Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                        Hossain, Standing counsel for CBIC
                                                        with Mr. Vivek Gurnani, Mr. Aditya
                                                        Chhajed and Mr. Dewang Singh
                                                        Chauhan, Advocates for DGAP and
                                                        NAA.
                                                        Mr. Farman Ali, SPC, Mr. Krishan
                                                        Kumar and Mr.Athar Raza Farooquei,
                                                        Adv. for UOI.
                                                        Ms. Sonu Bhatnagar, Sr. Standing
                                                        Counsel, with Ms. Venus Mehrotra,
                                                        Adv. & Ms. Kanak Grover, Adv. for
                                                        R-5.




Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                 Page 22 of 40
Signing Date:30.05.2022
19:09:05
                           +   W.P.(C) 5347/2020& CM No.23558/2020
                              GAURSONS REALTECH PVT LTD              ..... Petitioner
                                          Through: Mr. Monish Panda and Mr. Mrinal
                                                   Bharat Ram, Advs.
                                          versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                            Through:       Mr. Bhagwan Swarup Shukla, CGSC
                                                           for UOI with Mr. Kamaldeep and
                                                           Mr.Gokul Sharma, Advs.
                                                           Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                           Hossain, Standing counsel for CBIC
                                                           with Mr. Vivek Gurnani, Mr. Aditya
                                                           Chhajed and Mr. Dewang Singh
                                                           Chauhan, Advocates for DGAP and
                                                           NAA.

                          +   W.P.(C) 5798/2020
                              RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
                                                                              ..... Petitioner
                                            Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                     Ms.Hemlata Rawat, Mr.Chetan
                                                     Kumar Shukla and Mr.Ayushman
                                                     Vatsyayana, Advocates.
                                            versus
                              UNION OF INDIA & ORS.                    ..... Respondents
                                            Through: Mr. Anil Soni, CGSC for UOI.
                                                     Ms. Sonu Bhatnagar, Sr. Standing
                                                     Counsel, with Ms. Venus Mehrotra,
                                                     Adv. & Ms. Kanak Grover, Adv. for
                                                     R-2,5 to 7.
                                                     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                     Hossain, Standing counsel for CBIC
                                                     with Mr. Vivek Gurnani, Mr. Aditya
                                                     Chhajed and Mr. Dewang Singh
                                                     Chauhan, Advocates for DGAP and
                                                     NAA.


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                    Page 23 of 40
Signing Date:30.05.2022
19:09:05
                           +   W.P.(C) 5979/2020 & CM No.21655/2020
                              EMAAR MGF LAND LTD                           ..... Petitioner
                                          Through:      Mr.V. Lakshmikumaran,
                                                        Mr.Charanya       Lakshmikumaran,
                                                        Mr.Karan Sachdev, Mr. Yogendra
                                                        Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                        Arora and Ms.Avisha Khatri,
                                                        Advocates.
                                              versus

                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:    Mr. Ravi Prakash, CGSC for UOI
                                                        with Ms. Shruti Shivkumar and Mr.
                                                        Taha Yasin, Advocates.
                                                        Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                        Hossain, Standing counsel for CBIC
                                                        with Mr. Vivek Gurnani, Mr. Aditya
                                                        Chhajed and Mr. Dewang Singh
                                                        Chauhan, Advocates for DGAP and
                                                        NAA.
                                                        Mr. Parangat Pandey, Advocate for
                                                        R-3.
                                                        Mr. Satish Kumar, Sr. Standing
                                                        Counsel.

                          +   W.P.(C) 6671/2020
                              GAURAV SHARMA FOOD INDUSTRIES     ..... Petitioner
                                          Through: Mr.Satish Kumar,       Sr.standing
                                                   counsel.
                                          versus
                              UNION OF INDIA & ORS.                      ..... Respondents
                                            Through:    Mr.Bibhash Kumar, Adv. for
                                                        Mr.Vivek Goyal, Advocate for R-1.

                          +   W.P.(C) 7412/2020 & CM No.24800/2020



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                 Page 24 of 40
Signing Date:30.05.2022
19:09:05
                               SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
                                           Through: Mr. Anurag Soan, Mr. Rahul Sateeja
                                                    Mr.Deepak      Thakur,   Ms.Vrinda
                                                    Bagaria, Advs.
                                           versus

                              UNION OF INDIA & ORS.                    ..... Respondents
                                            Through:   Mr. Farman Ali, SPC, Mr. Krishan
                                                       Kumar and Mr.Athar Raza Farooquei,
                                                       Adv. for UOI.

                          +   W.P.(C) 7736/2020
                              M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
                                           Through: Mr.V. Lakshmikumaran,
                                                    Mr.Charanya       Lakshmikumaran,
                                                    Mr.Karan Sachdev, Mr. Yogendra
                                                    Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                    Arora and Ms.Avisha Khatri,
                                                    Advocates.
                                           versus
                              UNION OF INDIA & ORS.                    ..... Respondents
                                            Through:   Ms.Aakanksha Kaul, Mr.Manek
                                                       Singh and Mr. Aman Sahani, Advs.
                                                       for UOI.
                                                       Ms. Sonu Bhatnagar, Sr. Standing
                                                       Counsel, with Ms. Venus Mehrotra,
                                                       Adv. & Ms. Kanak Grover, Adv. for
                                                       R-4.


                          +   W.P.(C) 8229/2020
                              LITECON INDUSTRIES PVT.LTD.              ..... Petitioner
                                           Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                     Advocates
                                           versus
                              UNION OF INDIA & ORS.                     ..... Respondents


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                Page 25 of 40
Signing Date:30.05.2022
19:09:05
                                               Through:   Mr. Farman Ali, SPC, Mr. Krishan
                                                         Kumar and Mr.Athar Raza Farooquei,
                                                         Adv. for UOI.
                                                         Mr. Vipul Agrawal, Advocate for
                                                         R-2&3.
                                                         Mr.Tushar     Mehta,   Ld.Solicitor
                                                         General with Mr.Zoheb Hossain, Sr.
                                                         SC, Mr.Vivek Gurnani, Ms.Tulika
                                                         Gupta & Mr.Aditya Chhated, Advs.
                                                         for NAA & DGAP

                          +   W.P.(C) 8751/2020 & CM No.28192/2020
                              M/S SIGNATURE BUILDERS PVT. LTD.       ..... Petitioner
                                           Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                    Ms.Hemlata Rawat, Mr.Chetan
                                                    Kumar Shukla and Mr.Ayushman
                                                    Vatsyayana, Advocates.
                                           versus
                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Harish Vaidyanathan Shankar
                                                         CGSC, Ms. S. Bushra Kazim, Adv. &
                                                         Mr. Srish Kumar Mishra and
                                                         Mr.Sagar Mehlawat, Advocates for
                                                         UOI.
                                                         Ms. Sonu Bhatnagar, Sr. Standing
                                                         Counsel, with Ms. Venus Mehrotra,
                                                         Adv. & Ms. Kanak Grover, Adv. for
                                                         R-2.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 9146/2020 & CM No.29630/2020
                              LITE BITE TRAVELS FOODS PVT LTD              ..... Petitioner

Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                   Page 26 of 40
Signing Date:30.05.2022
19:09:05
                                               Through:   Mr.V. Lakshmikumaran,
                                                         Mr.Charanya       Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.
                                              versus
                              UNION OF INDIA & ORS.                      ..... Respondents
                                            Through:     Mr.Satish    Kumar,      Sr.standing
                                                         counsel.
                                                         Mr.Ashwini Chawla, Adv. for R-2 &
                                                         3.
                          +   W.P.(C) 9931/2020
                              M/S NIRALA PROJECT PVT LTD.             ..... Petitioner
                                            Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                     Ms.Hemlata Rawat, Mr.Chetan
                                                     Kumar Shukla and Mr.Ayushman
                                                     Vatsyayana, Advocates.
                                            versus

                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:     Ms.Aakanksha Kaul, Mr.Manek
                                                         Singh, mr.Aaman Sahani, Advocates
                                                         for UOI.
                                                         Mr. Farman Ali, SPC, Mr. Krishan
                                                         Kumar and Mr.Athar Raza Farooquei,
                                                         Adv. for UOI.
                                                         Ms. Neha Malik, Adv. for R-3 & 4

                          +   W.P.(C) 9934/2020 & CM Nos.31623-24/2020
                              M/S S3 BUILDWELL LLP                        ..... Petitioner
                                            Through:     Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                         Ms.Hemlata Rawat, Mr.Chetan
                                                         Kumar Shukla and Mr.Ayushman
                                                         Vatsyayana, Advocates.



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 27 of 40
Signing Date:30.05.2022
19:09:05
                                               versus
                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Ms.Aakanksha Kaul, Mr.Manek
                                                         Singh, Advocate for UOI.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 9935/2020 & CM Nos.31625-26/2020
                              M/S JMK HOLDINGS PVT LTD.                 ..... Petitioner
                                            Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                     Ms.Hemlata Rawat, Mr.Chetan
                                                     Kumar Shukla and Mr.Ayushman
                                                     Vatsyayana, Advocates.

                                              versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Ms.Aakhanksha Kaul, Mr.Manek
                                                         Singh and Mr.Aman Sahani, Advts.
                                                         For UOI.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 10901/2020 & CM APPL. 34162/2020, CM APPL.
                              34163/2020

                              S.C. JOHNSON PRODUCTS PVT. LTD.              ..... Petitioner
                                             Through: None.
                                              versus

Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                   Page 28 of 40
Signing Date:30.05.2022
19:09:05
                               UNION OF INDIA, THROUGH ITS SECRETARY & ORS.
                                                                      ..... Respondents
                                            Through: Ms.Nithi Raman, CGSC with
                                                     Mr.Zubin Singh, Adv. for UOI.



                          +   W.P.(C) 10932/2020 & CM Nos.34237-38/2020, CM No.8172/2022
                              M/S EMAAR MGF LAND LTD                 ..... Petitioner
                                          Through: Mr.V. Lakshmikumaran,
                                                    Mr.Charanya        Lakshmikumaran,
                                                    Mr.Karan Sachdev, Mr. Yogendra
                                                    Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                    Arora and Ms.Avisha Khatri,
                                                    Advocates.
                                                 Versus

                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:      Mr. Ravi Prakash, CGSC for UOI
                                                          with Ms. Shruti Shivkumar and Mr.
                                                          Taha Yasin, Advocates.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.
                                                          Ms.Neha Malik, Adv. for R-4.
                                                          Mr. Satish Kumar, Sr. Standing
                                                          Counsel for respondent No.3.


                          +   W.P.(C) 378/2019

                              HINDUSTAN UNILEVER LIMITED               ..... Petitioner
                                           Through: Ms.Vanita    Bhargava,        Mr.Ajay
                                                    Bhargava and Ms.Prerna Singh, Advs.

Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                   Page 29 of 40
Signing Date:30.05.2022
19:09:05
                                               Versus

                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:     Mr. Vikrant N. Goyal, Adv. for UOI.
                                                         Mr. Bhagwan Swarup Shukla, CGSC
                                                         with Mr. Sharvan Kumar Shukla,
                                                         Advocate. For UOI.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 1418/2019 & CM No.6501/2019
                              M/S J.P. & SONS THROUGH: SHRI ANKIT KHANDELWAL,
                              PROPRIETOR                              ..... Petitioner
                                            Through: Mr. Pankaj Agarwal, Adv.
                                            versus

                              NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH:
                              ITS SECRETARY & ORS.                   ..... Respondents
                                           Through: Mr. Bhagwan Swarup Shukla, CGSC
                                                    with Mr. Sharvan Kumar Shukla,
                                                    Advocate. For UOI.
                                                    Mr. Kamal Sawhney, Mr.Vinayak
                                                    Mathur, Mr. Kamal Kumar Arya with
                                                    Mr. Ankit Sachdeva, Advocates for
                                                    respondent No.4.

                          +   W.P.(C) 1655/2019
                              M/S EXCEL RASAYAN PRIVATE LIMITED            ..... Petitioner
                                              Through:   Mr.Abhishek A Rastogi, Adv.
                                              versus



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                    Page 30 of 40
Signing Date:30.05.2022
19:09:05
                               UNION OF INDIA & ORS.                       ..... Respondents
                                              Through:   Mr.Gyanendra Singh, SC for NAA.

                          +   W.P.(C) 2347/2019
                              JUBILANT FOODWORKS LTD. & ANR.         ..... Petitioners
                                           Through: Mr.V. Lakshmikumaran,
                                                    Mr.Charanya        Lakshmikumaran,
                                                    Mr.Karan Sachdev, Mr. Yogendra
                                                    Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                    Arora and Ms.Avisha Khatri,
                                                    Advocates.
                                           versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr. Bhagwan Swarup Shukla, CGSC
                                                         with Mr. Sharvan Kumar Shukla,
                                                         Advocate. For UOI.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 3759/2019
                              MASCOT BUILDCON PRIVATE LTD.            ..... Petitioner
                                          Through: Mr.Aseem Mehrotra, Adv.

                                              versus

                              UNION OF INDIA & ORS.                      ..... Respondents
                                            Through:     Mr. Harish Vaidyanathan Shankar,
                                                         CGSC with Ms.S.Bushra Kazim and
                                                         Mr.Srish Kumar Mishra and Mr,Sagar
                                                         Mehlawat, Advocates for UOI.
                                                         Mr.Zoheb Hossain, Standing counsel


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 31 of 40
Signing Date:30.05.2022
19:09:05
                                                            for CBIC with Mr. Vivek Gurnani,
                                                           Mr. Aditya Chhajed and Mr. Dewang
                                                           Singh Chauhan, Advocates for DGAP
                                                           and NAA.

                          +   W.P.(C) 4213/2019

                              ABBOTT HEALTHCARE PRIVATE LIMITED
                              & ANR.                                         ..... Petitioners
                                            Through: Ms.Vanita     Bhargava,         Mr.Ajay
                                                     Bhargava, Ms.Shweta Kabra and
                                                     Ms.Prerna Singh, Advs.
                                            versus
                              UNION OF INDIA & ORS.                    ..... Respondents
                                            Through: Ms.Pratima N. Lakra, CGSC for R-1.
                                                     Mr.Anurag Ahluwalia CGSC for
                                                     R1/UOI.
                                                     Mr. Ripudaman Bhardwaj, CGSC
                                                     and Mr.T.P.Singh, Adv for R-1.
                                                     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                     Hossain, Standing counsel for CBIC
                                                     with Mr. Vivek Gurnani, Mr. Aditya
                                                     Chhajed and Mr. Dewang Singh
                                                     Chauhan, Advocates for DGAP and
                                                     NAA.

                          +   W.P.(C) 5558/2019 & CM No.24368/2019
                              UNICHARM INDIA PVT. LTD.                      ..... Petitioner
                                            Through: Mr.Rupender Sinhmar, Mr.Prahlad
                                                     Singh, Mr.K. Gurumurthy, Advs.
                                            versus
                              UNION OF INDIA & ORS.                     ..... Respondents
                                            Through: Mr. Farman Ali, SPC, Mr.Athar Raza
                                                     Farooquei and Mr.Krishan Kumar,
                                                     Advts. For R-2 and R-3.
                                                     Mr.Anurag      Ahluwalia           CGSC,
                                                     Mr.Danish Faraz Khan, Adv. for
                                                     R1/UOI.


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                    Page 32 of 40
Signing Date:30.05.2022
19:09:05
                           +   W.P.(C) 7743/2019
                              RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
                                           Through: Mr. R. Jawahar Lal, Mr. Siddharth
                                                    Bawa Mr. Anuj Garg, Mr. Mohit
                                                    Sharma Advs.
                                           versus

                              UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
                                                                         ..... Respondents
                                            Through: Mr. Asheesh Jain, CGSC with Mr.
                                                     Adarsh Kr. Gupta Mr.Keshav Mann
                                                     and Ms. Preeti Singh, Advocates for
                                                     UOI.
                                                     Mr. Ravi Chawla, Advocate with
                                                     Mr.Avnish Kr. Upadhyay, Adv. for
                                                     R-2 & 3
                                                     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                     Hossain, Standing counsel for CBIC
                                                     with Mr. Vivek Gurnani, Mr. Aditya
                                                     Chhajed and Mr. Dewang Singh
                                                     Chauhan, Advocates for DGAP and
                                                     NAA.

                          +   W.P.(C) 8162/2019
                              AFFINITI ENTERPRISES                        ..... Petitioner
                                               Through:   Mr. R. Jawahar Lal, Mr. Siddharth
                                                          Bawa Mr. Anuj Garg, Mr. Mohit
                                                          Sharma Advs.
                                              versus

                              UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
                                                                        ..... Respondent
                                            Through: Mr.Abhay Prakash Sahay, CGSC,
                                                     Ms.    Mannu   Singh,     Mr.Kunal
                                                     Dhawan, Ms.Swayamprabha, Advs
                                                     for UOI.
                                                     Mr. Ravi Chawla, Advocate with
                                                     Mr.Avnish Kr. Upadhyay, Adv. for


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                 Page 33 of 40
Signing Date:30.05.2022
19:09:05
                                                          R-2 & 3.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.


                          +   W.P.(C) 7910/2019 & CM No.32779/2019
                              SALARPURIA REAL ESTATE PVT. LTD             ..... Petitioner
                                            Through: Mr.Abhishek A Rastogi, Adv.
                                            versus
                              UNION OF INDIA & ORS.                    ..... Respondents
                                            Through: Mr. Bhagwan Swarup Shukla, CGSC
                                                     for UOI with Mr. Kamaldeep and
                                                     Mr.Gokul Sharma, Advs.
                                                     Mr.Sushil Kumar Pandey, SPC
                                                     Mr.Rahul Mourya, Adv. For UOI.
                                                     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                     Hossain, Standing counsel for CBIC
                                                     with Mr. Vivek Gurnani, Mr. Aditya
                                                     Chhajed and Mr. Dewang Singh
                                                     Chauhan, Advocates for DGAP and
                                                     NAA.

                          +   W.P.(C) 7911/2019
                              SATTVA DEVELOPERS PVT. LTD               ..... Petitioner
                                          Through: Mr.Abhishek A Rastogi, Adv.

                                              versus
                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:     Mr. Manish Mohan, CGSC with Mr.
                                                         Devendra Kumar, Advocate for UOI.
                                                         Mr.Abhay Prakash Sahay, CGSC,
                                                         Ms.   Mannu     Singh,      Mr.Kunal
                                                         Dhawan, Ms.Swayamprabha, Advs


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 34 of 40
Signing Date:30.05.2022
19:09:05
                                                         for UOI.
                                                        Mr. Yunus Malik, Mr. Vijay Kumar
                                                        Maurya and Ms. Shubhi Bhardwaj,
                                                        Advs for Res/NAA.

                          +   W.P.(C) 8078/2019
                              M/S SATYA ENTERPRISES                    ..... Petitioner
                                           Through: Mr.Sumit K Batra with Mr. Manish
                                                    Khurana and Mr. Kshitij Chhabra,
                                                    Advocates.

                                            versus
                              UNION OF INDIA & ORS.                      ..... Respondents
                                            Through:    Mr.Sushil Kumar Pandey, SPC for
                                                        UOI.
                                                        Mr.Satyakam, ASC with Ms.Jyoti
                                                        Mehra, Advocate for R-4.


                          +   W.P.(C) 9053/2019
                              UNICHARM INDIA PVT. LTD                 ..... Petitioner
                                           Through: Mr.Rupender Sinhmar, Mr.Prahlad
                                                     Singh, Mr.K. Gurumurthy, Advs.

                                              versus

                              UNION OF INDIA & ORS.                       ..... Respondents
                                            Through:    Mr. Farman Ali, SPC, Mr.Krishan
                                                        Kumar and Mr.Athar Raza Farooquei,
                                                        Adv. for UOI/R-2 and R-3.


                          +   W.P.(C) 11253/2019 & CM No.46337/2019

                              LIFESTYLE INTERNATIONAL PVT. LTD.         ..... Petitioner
                                            Through: Mr. Tarun Gulati, Sr. Adv. with
                                                     Mr. Vinayak Mathur,        Mr.Ankit


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                 Page 35 of 40
Signing Date:30.05.2022
19:09:05
                                                          Sachdeva, Mr.Kamal Arya          and
                                                         Ms.Anishka Gupta, Advocates
                                              versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr. Rajesh Kumar with Mr. Puneet
                                                         Yadav, Advocates for UOI.
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 12355/2019
                              PARAMOUNT, PROPBUILD PVT. LTD.         ..... Petitioner
                                          Through: Mr.Abhishek     Choudhary        and
                                                   Mr.Simranpal Sawhney, Advocates
                                          versus

                              UNION OF INDIA & ORS.                        ..... Respondents
                                            Through:     Mr.Ruchir Mishra and Mr.Mukesh
                                                         Kumar Tiwari Advocates for UOI
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.

                          +   W.P.(C) 12717/2019

                              BHARTIYA CITY DEVELOPERS PVT LTD         ..... Petitioner
                                           Through: Mr.Abhishek A Rastogi, Adv.

                                              versus
                              UNION OF INDIA & ORS.                       ..... Respondents


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                  Page 36 of 40
Signing Date:30.05.2022
19:09:05
                                               Through:   Mr. Vikram Jetly CGSC and Ms.
                                                         Shreya Jetly, Advs. for UOI
                                                         Mr. Chandra Prakash, Advocate for
                                                         DGAP and NAA.

                          +   W.P.(C) 12847/2019 & CM No.52474/2019

                              RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
                                                                          ..... Petitioner
                                          Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                   Ms.Hemlata Rawat, Mr.Chetan
                                                   Kumar Shukla and Mr.Ayushman
                                                   Vatsyayana, Advocates.

                                              versus
                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:     Mr. Vikram Jetly CGSC and Ms.
                                                         Shreya Jetly, Advs. for UOI
                                                         Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.
                                                         Ms. Sonu Bhatnagar, Sr. Standing
                                                         Counsel, with Ms. Venus Mehrotra,
                                                         Adv. & Ms. Kanak Grover, Adv. for
                                                         R-2 & 5.
                                                         Mr.Jatin Puniyani, GP for UOI.

                          +   W.P.(C) 13163/2019 & CM APPL.53573/2019
                              HATHKARGAH LAGHU PATANG UDYOG SAMITI (REG.)
                                                                               ..... Petitioner
                                              Through:   Mr. Tariq Adeeb, Advocate.

                                              versus



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                    Page 37 of 40
Signing Date:30.05.2022
19:09:05
                               GOVERNMENT OF NCT OF DELHI AND ANR. ..... Respondents
                                               Through:   Mr. Kartikay Bhaskar, proxy counsel
                                                          for Mr.Karan Bhardwaj, ASC,
                                                          GNCTD for R-1 & 2

                          +   W.P.(C) 10999/2018

                              M/S PYRAMID INFRATECH PRIVATE LIMITED ..... Petitioner
                                            Through: Mr.Abhishek A Rastogi, Adv.
                                            versus

                              UNION OF INDIA & ORS.                         ..... Respondents
                                            Through:      Mr. Vinod Diwakar, CGSC with
                                                          Mr. Olson Nair, Advocate for UOI.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.
                                                          Ms. Sonu Bhatnagar, Sr. Standing
                                                          Counsel, with Ms. Venus Mehrotra,
                                                          Adv. & Ms. Kanak Grover, Adv. for
                                                          R-3.

                          +   W.P.(C) 12444/2018
                              MASCOT BUILDCON PRIVATE LIMITED           ..... Petitioner
                                               Through: Mr.Aseem Mehrotra, Adv.

                                           versus
                              NATIONAL ANTI-PROFITEERING AUTHORITY & ORS.
                                                                        ..... Respondents
                                           Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                    Hossain, Standing counsel for CBIC
                                                    with Mr. Vivek Gurnani, Mr. Aditya
                                                    Chhajed and Mr. Dewang Singh
                                                    Chauhan, Advocates for DGAP and
                                                    NAA.

Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                    Page 38 of 40
Signing Date:30.05.2022
19:09:05
                                                            Mr.Farman Ali, SPC with Mr.Athar
                                                           Raza Farooqui, Advocate for UOI.

                          +   W.P.(C) 12647/2018
                              LIFESTYLE INTERNATIONAL PVT. LTD.              ..... Petitioner
                                               Through:    Mr. Tarun Gulati, Sr. Adv. with
                                                           Mr. Vinayak   Mathur,    Mr.Ankit
                                                           Sachdeva, Mr.Kamal Arya and
                                                           Ms.Anishka Gupta, Advocates.
                                               versus

                              UNION OF INDIA & ORS.                          ..... Respondents
                                               Through     Mr.    Anurag     Ahluwalia    with
                                                           Mr. Danish    Faraz    Khan    and
                                                           Mr. Rishab Narayan, Advocates for
                                                           UOI.
                                                           Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                           Hossain, Standing counsel for CBIC
                                                           with Mr. Vivek Gurnani, Mr. Aditya
                                                           Chhajed and Mr. Dewang Singh
                                                           Chauhan, Advocates for DGAP and
                                                           NAA.

                          +   W.P.(C) 13194/2018
                              SHARMA TRADING COMPANY                           ..... Petitioner
                                               Through: Mr. Naresh Thacker, Mr. Kumar
                                                        Visalaksh, Mr. Udit Jain, Advocate
                                               versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                            Through:       Mr.    Anurag      Ahluwalia     with
                                                           Mr. Danish     Faraz     Khan     and
                                                           Mr. Rishab Narayan, Advocates for
                                                           UOI.
                                                           Ms.Aakanksha Kaul, Mr.Manek
                                                           Singh, Advs. for NAA.



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ                                                                      Page 39 of 40
Signing Date:30.05.2022
19:09:05
                           +    W.P.(C) 6983/2022 & CM APPL.21405/2022
                               WTC NOIDA DEVELOPEMENT
                               COMPANY PRIVATE LIMITED                       ..... Petitioner
                                               Through: Mr. Preetesh Kapoor, Senior Advocate
                                                        with Mr. Shaunak Kashyap,
                                                        Mr. Balasubramanian and Mr. Kanav
                                                        Agarwal, Advocates.
                                               versus

                               UNION OF INDIA & ORS.                      ..... Respondents
                                             Through: Mr. Ravi Prakash, CGSC with
                                                     Ms. Archana, GP for respondent No.1.

                          +    W.P.(C) 7781/2022 & CM APPL.23831/2022
                               SAMSUNG INDIA ELECTRONICS PVT LTD                   ..... Petitioner
                                                 Through:     Mr. Sujit Ghosh with Ms. Mannat
                                                              Waraich and Mr. Ashray Behrua,
                                                              Advocates.
                                             versus
                               UNION OF INDIA & ORS.                            ..... Respondents
                                                 Through:     Mr. Rakesh Kumar, CGSC and
                                                              Mr. Sunil, Advocate for UOI.
                               CORAM:
                               HON'BLE MR. JUSTICE MANMOHAN
                               HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                 ORDER

% 27.05.2022 The Division Bench has not assembled today. List on 30th May, 2022 By Order (Court Master) MAY 27, 2022/TS Signature Not Verified Digitally Signed By:KRISHNA BHOJ Page 40 of 40 Signing Date:30.05.2022 19:09:05