Section 4(1) in Andhra Pradesh State Council of Higher Education Act, 1988
(1)The State Council shall consist of the following members, namely :I. Full Time Members :(i)a Chairman ; and(ii)a Vice-Chairman,to be appointed by the Government from among eminent educationists.II. Ex-Officio Members :(i)the Secretary to Government, Education Department ;(ii)the Secretary to Government, Finance Department ;(iii)the Secretary to Government, Labour, Employment and Technical Education ;(iv)the Secretary or any other officer of the University Grants Commission not below the rank of a Joint Secretary nominated by the Chairman, University Grants Commission.III. Other Members :(i)four persons to be appointed by the Government from among eminent educationists ;(ii)one person who shall represent the industry to be appointed by the Government ;(iii)three persons of whom one shall be a technical expert, to be nominated by the State Government.
