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[Cites 0, Cited by 0] [Section 45(6)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(6)(b) in Himachal Pradesh Waqf Rules, 2016

(b)he shall, before entering upon his office, be required to produce a certificate of physical fitness from the Medical Superintendent of the Government hospital;