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[Cites 0, Cited by 0] [Section 154] [Entire Act]

Union of India - Subsection

Section 154(e) in The Central Administrative Tribunal Rules Of Practice, 1993

(e)The classification as above shall be entered in the relevant columns in the report of scrutiny in Form No. 2/Form No. 3, Order Sheet in Form 4 and Facing Sheet of the final cover in Form No. 5, referred to in rules 11 to 13 of these Rules.