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Bombay High Court

Indofil Industries Ltd. vs Kacher B. Tare And Ors on 23 September, 2025

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                                               common order.doc

       Ajay

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    CIVIL APPELLATE JURISDICTION




                                                         CORAM : MILIND N. JADHAV, J.

DATE : SEPTEMBER 23, 2025 P.C.:

1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 31, 33, 35, 36, 40 to 42 and 46 to 51 1st December 2025 52, 54 to 57 and 59 to 72 2nd December 2025 73 to 75, 79, 81 to 86 and 88 to 93 8th December 2025 95 to 114 9th December 2025 115 to 120, 122 to 131 and 134 to 137 15th December 2025

2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.




Ajay                                                                 [ MILIND N. JADHAV, J. ]



                           Digitally signed
                           by AJAY
              AJAY         TRAMBAK
              TRAMBAK      UGALMUGALE

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