Bombay High Court
Indofil Industries Ltd. vs Kacher B. Tare And Ors on 23 September, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : SEPTEMBER 23, 2025 P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 31, 33, 35, 36, 40 to 42 and 46 to 51 1st December 2025 52, 54 to 57 and 59 to 72 2nd December 2025 73 to 75, 79, 81 to 86 and 88 to 93 8th December 2025 95 to 114 9th December 2025 115 to 120, 122 to 131 and 134 to 137 15th December 2025
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ] Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE
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