Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Calcium Carbide Rules, 1987 14. Landing of carbide. - (1) Carbide shall be landed only with the permission of the Collector of Customs and at such place or places as the Conservator of the port may direct. (2)Carbide shall be landed only between sunrise and sunset.
