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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(13) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(13)The Vice-Chancellor may re-delegate some of his powers to any of his subordinates not below the rank of Professor and equivalent and bring to the notice of the Board of Governors in the next meeting.