Section 5B(12)(a) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

[Cites 0, Cited by 0] [Section 5B(12)] [Section 5B] [Entire Act]

State of Odisha - Subsection

Section 5B(12)(a) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(a)The purchaser or purchasers selected for a particular unit shall immediately, on or before signing the agreement deposit as security by way of guarantee for proper compliance of the terms and conditions of the agreement and provisions of the Act and these Rules, a sum to be calculated as under-

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State of Odisha - Subsection

Section 5B(12)(a) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962