Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

(2)Papers referred to in clause (c) of sub-rule (1) shall be retained for a period of two years, and shall, subject to the provisions of sub-rule (3), be available for inspection. Attested copies of such papers shall be available on payment in the case of return, of a fee of Re. 1/- and in any other case of the fees laid down in the Rajasthan Records Manual.