Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in The U.P. Judicial Service Rules, 2001 3. Scope of the service. - These rules shall apply to the members of Uttar Pradesh Service comprising of -(a)Civil Judge (Junior Division) and(b)Civil Judge (Senior Division).
