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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(6)(b) in The M.P. Sahakari Krishi Aur Gramin Vikas Bank Rules, 2001

(b)On such representation, the officer-in-charge of the said police station shall send a Police Officer to the spot, in the presence of whom the distrainer may force open the outer door of any room within the home except the room of residence for women and enter forcibly.