Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 9 in Bihar Victims of The Offence Welfare Trust Rules, 2013 9. The trustee of victims of the offence welfare trust shall not be authorised to utilize the trust property for any personal benefit.
