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Madhya Pradesh High Court

Ajay Kumar Verma vs The State Of Madhya Pradesh on 18 July, 2018

1 WP-16180-2017 The High Court Of Madhya Pradesh WP-16180-2017 (AJAY KUMAR VERMA Vs THE STATE OF MADHYA PRADESH) 7 Indore, Dated : 18-07-2018 Parties through their counsel. Shri K. Patha, learned Govt. Advocate, prays for and is granted six weeks' time to file reply.

List thereafter.

(VIVEK RUSIA) JUDGE Alok Digitally signed by Alok Gargav Date: 2018.07.19 10:03:10 +05'30'