State Bar Council Of Chhattisgarh vs Commissioner Of Income Tax And Ors. 38 ... on 22 January, 2018

[Cites 0, Cited by 14]

Chattisgarh High Court

State Bar Council Of Chhattisgarh vs Commissioner Of Income Tax And Ors. 38 ... on 22 January, 2018

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                            WPT No. 6095 of 2007

    State Bar Council of Chhattisgarh Versus Commissioner of Income Tax & Ors

                        WPT Nos. 167 & 217 of 2009



22.01.2018

None appears for either side when the matters are called.

Accordingly, list these cases on 23/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit

Legal Document View

Unlock Advanced Research with PRISMAI

Chattisgarh High Court

State Bar Council Of Chhattisgarh vs Commissioner Of Income Tax And Ors. 38 ... on 22 January, 2018