Jammu & Kashmir High Court - Srinagar Bench
Abrar Hamid Wani vs Ut Of J&K And Anr on 31 August, 2022
Author: Rahul Bharti
Bench: Rahul Bharti
S. No. 10
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) No. 421/2022
Abrar Hamid Wani ...Petitioner(s)
Through: Mr Wajid Haseeb, Advocate.
Vs.
UT of J&K and Anr. ...Respondent(s)
Through: Mr Asif Maqbool, Dy.AG vice
Mr Faheem Shah, GA.
CORAM:
HON'BLE MR JUSTICE RAHUL BHARTI, JUDGE
ORDER
31.08.2022 Four weeks time is granted to the respondents for filing counter. Detention record of the petitioner shall also be made available on the next date of hearing.
List on 06.10.2022.
(RAHUL BHARTI) JUDGE SRINAGAR 31.08.2022 Ishaq