Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of West Bengal - Subsection Section 64(2) in The Howrah Improvement Act, 1956 (2)The lands referred to in sub-section (1) may fall wholly without the municipal limits of Howrah or partly within and partly without such limits as the Board may think fit.
