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Delhi High Court - Orders

Yaman Kumar Sharma And Ors. Subhash ... vs University Of Delhi And Ors. ... on 18 January, 2019

Author: C. Hari Shankar

Bench: C. Hari Shankar

$~55 to 57 & 60
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 9365/2018 & CM APPLs. 36311/2018, 40961/2018,
     53020/2018
+    W.P.(C) 12149/2018 & CM APPL. 2308/2019
+    W.P.(C) 12446/2018
+    W.P.(C) 12747/2018 & CM APPLs. 49511-49512/2018

     YAMAN KUMAR SHARMA AND ORS.
     SUBHASH PRASAD PRIVATE ITI
     SAMRAT ASHOK PRIVATE ITI
     VIJAY KUMAR VAID      ..... Petitioners
                       Through: Mr. Rakesh Dhahiya, Adv.
                       Mr. Sanjay Sharawat with Mr. Divyank
                       Rana and Mr. Ashok Kumar, Advs.
                       Ms. Monika Kapoor, Adv. in item-60 with
                       petitioner in person

                       versus

     UNIVERSITY OF DELHI AND ORS.
     DIRECTORATE GENERAL OF TRAININGAND ANR.
     UNION OF INDIA AND ORS.        .....Respondents
                       Through: Ms. Slomita Rai, Adv. for Mr.
                       Mohinder J. S. Rupal, Adv. for University
                       Mr. B. S. Shukla, CGSC for UOI
                       Mr. Anupam Srivastava and Ms. Divya
                       Joshi, Advs. for R-2 in item-56
                       Mr. Gaurang Kanth, CGSC
                       Mr. B. N. Shukla, CGSC for UOI
                       Mr. Vivekanand Mishra and Mr. Vipul
                       Agarwal, Adv. for UOI

     CORAM:
     HON'BLE MR. JUSTICE C. HARI SHANKAR
                  ORDER

% 18.01.2019 The Hon'ble Judge is not holding the Court today. List on 21st January, 2019.

(By Order) Court Master JANUARY 18, 2019 bh