Delhi High Court - Orders
Yaman Kumar Sharma And Ors. Subhash ... vs University Of Delhi And Ors. ... on 18 January, 2019
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~55 to 57 & 60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9365/2018 & CM APPLs. 36311/2018, 40961/2018,
53020/2018
+ W.P.(C) 12149/2018 & CM APPL. 2308/2019
+ W.P.(C) 12446/2018
+ W.P.(C) 12747/2018 & CM APPLs. 49511-49512/2018
YAMAN KUMAR SHARMA AND ORS.
SUBHASH PRASAD PRIVATE ITI
SAMRAT ASHOK PRIVATE ITI
VIJAY KUMAR VAID ..... Petitioners
Through: Mr. Rakesh Dhahiya, Adv.
Mr. Sanjay Sharawat with Mr. Divyank
Rana and Mr. Ashok Kumar, Advs.
Ms. Monika Kapoor, Adv. in item-60 with
petitioner in person
versus
UNIVERSITY OF DELHI AND ORS.
DIRECTORATE GENERAL OF TRAININGAND ANR.
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Slomita Rai, Adv. for Mr.
Mohinder J. S. Rupal, Adv. for University
Mr. B. S. Shukla, CGSC for UOI
Mr. Anupam Srivastava and Ms. Divya
Joshi, Advs. for R-2 in item-56
Mr. Gaurang Kanth, CGSC
Mr. B. N. Shukla, CGSC for UOI
Mr. Vivekanand Mishra and Mr. Vipul
Agarwal, Adv. for UOI
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 18.01.2019 The Hon'ble Judge is not holding the Court today. List on 21st January, 2019.
(By Order) Court Master JANUARY 18, 2019 bh