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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(b) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(b)The transmission charges for the intra state transmission and wheeling charges in respect of open access customer shall be payable by the open access customer directly to respective Licensees;