Himachal Pradesh High Court
M.C. Shimla vs . Resident Welfare Association, on 3 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
M.C. Shimla Vs. Resident Welfare Association, Housing Board Colony .
C.R. No.8 of 2021 03.07.2023 Present: Mr. Anil Chauhan, Advocate, for the petitioner.
Mr. Y.P. Sood, Advocate, for the respondent.
In view of the order dated 12.05.2023, list before the appropriate Bench on 19.07.2023.
July 03, 2023
r to Jyotsna Rewal Dua
Judge
Mukesh
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