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Himachal Pradesh High Court

M.C. Shimla vs . Resident Welfare Association, on 3 July, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

M.C. Shimla Vs. Resident Welfare Association, Housing Board Colony .

C.R. No.8 of 2021 03.07.2023 Present: Mr. Anil Chauhan, Advocate, for the petitioner.

Mr. Y.P. Sood, Advocate, for the respondent.

In view of the order dated 12.05.2023, list before the appropriate Bench on 19.07.2023.





             July 03, 2023
                           r        to              Jyotsna Rewal Dua
                                                          Judge

                Mukesh








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