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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(2)'Certificate of Source' means a certificate issued by the Government or as the case may be, the Manufacturer to the Dealer indicating the source from Bio-fertilizer for purpose of sale is obtained;