Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(e) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 (e)"fee" means all fees including tuition fee and development fee fixed by the Fee Structure Committee subject to approval of the Government;
