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Supreme Court - Daily Orders

S.Ramesh vs Union Of India on 16 January, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.35                                   COURT NO.1                    SECTION PIL-W

                                       S U P R E M E C O U R T O F         I N D I A
                                               RECORD OF PROCEEDINGS

                                      Writ Petition(s)(Civil)       No(s).342/2019

     S.RAMESH                                                                    Petitioner(s)

                                                           VERSUS

     UNION OF INDIA & ANR.                                                       Respondent(s)

     Date : 16-01-2023 This petition was called on for hearing today.

     CORAM :                     HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                                 HON'BLE MR. JUSTICE J.B. PARDIWALA

     For Petitioner(s)                      Mr. Gopal Sankaranarayanan, Sr. Adv.
                                            Mr. Manoj Selvaraj, Adv.
                                            Mr. Mohammad Javed Malik, Adv.
                                            Ms. Trisha Chandtan, Adv.
                                            Md. Apzal Ansari, Adv.
                                            Mr. Mukesh, Adv.
                                            Mr. Bharath K, Adv.
                                            Ms. Aswathi M.K., AOR

     For Respondent(s)                      Mr. R. Venkataramani, AG
                                            Ms. Madhavi Divan, ASG
                                            Ms. Aakanksha Kaul, Adv.
                                            Ms. Shraddha Deshmukh, Adv.
                                            Mr. Rajat Nair, Adv.
                                            Mr. Vinayak Mehrotra, Adv.
                                            Ms. Mansi Sood, Adv.
                                            Mr. Chitvan Singhal, Adv.
                                            Ms. Sonali Jain, Adv.
                                            Mr. Abhishek Kumar Pandey, Adv.
                                            Mr. Raman Yadav, Adv.
                                            Mrs. Vijayalakshmi Venkataramani, Adv.
                                            Mr. Anandh Venkataramani, Adv.
                                            Mr. Raj Bahadur Yadav, AOR

                           UPON hearing the counsel the Court made the following
                                                  O R D E R

List the petition on a non-miscellaneous day, namely, on 28 February 2023.

Signature Not Verified Digitally signed by Sanjay Kumar Date: 2023.01.16 18:04:35 IST Reason:

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR