Supreme Court - Daily Orders
S.Ramesh vs Union Of India on 16 January, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.35 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).342/2019
S.RAMESH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 16-01-2023 This petition was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Manoj Selvaraj, Adv.
Mr. Mohammad Javed Malik, Adv.
Ms. Trisha Chandtan, Adv.
Md. Apzal Ansari, Adv.
Mr. Mukesh, Adv.
Mr. Bharath K, Adv.
Ms. Aswathi M.K., AOR
For Respondent(s) Mr. R. Venkataramani, AG
Ms. Madhavi Divan, ASG
Ms. Aakanksha Kaul, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Rajat Nair, Adv.
Mr. Vinayak Mehrotra, Adv.
Ms. Mansi Sood, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Sonali Jain, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Mr. Raman Yadav, Adv.
Mrs. Vijayalakshmi Venkataramani, Adv.
Mr. Anandh Venkataramani, Adv.
Mr. Raj Bahadur Yadav, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the petition on a non-miscellaneous day, namely, on 28 February 2023.
Signature Not Verified Digitally signed by Sanjay Kumar Date: 2023.01.16 18:04:35 IST Reason:(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR