Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 39 in The Bihar School Examination Board Regulations, 1964 39. No Board servant shall be entitled to pay or allowances for any time he may spend outside his sphere of duty without proper authority of the Board.
