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Madhya Pradesh High Court

Bihari Singh vs State Of M.P. on 16 June, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 609 of 2006 (BIHARI SINGH Vs STATE OF M.P.) Dated : 16-06-2023 None for the appellant.

Smt. Anjal Gyanani, learned Public Prosecutor for the State. As none appears for the appellant, the case is adjourned. List this case after two weeks.



                            (SATYENDRA KUMAR SINGH)                           (SANJEEV S KALGAONKAR)
                                    JUDGE                                               JUDGE

                          Aman




Signature Not Verified
Signed by: AMAN TIWARI
Signing time: 6/16/2023
7:09:03 PM