Madhya Pradesh High Court
Bihari Singh vs State Of M.P. on 16 June, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 609 of 2006 (BIHARI SINGH Vs STATE OF M.P.) Dated : 16-06-2023 None for the appellant.
Smt. Anjal Gyanani, learned Public Prosecutor for the State. As none appears for the appellant, the case is adjourned. List this case after two weeks.
(SATYENDRA KUMAR SINGH) (SANJEEV S KALGAONKAR)
JUDGE JUDGE
Aman
Signature Not Verified
Signed by: AMAN TIWARI
Signing time: 6/16/2023
7:09:03 PM