Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(2)(ii) in Andhra Pradesh Brewery Rules, 2006 (ii)A special fee as specified below shall also be paid into Government treasury and the challan in original in support of payment is produced along with the application.