Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The Patents (Appeals and Applications to the Intellectual Property Appellate Board) Rules, 2011

7. Reliefs sought :

In view of the facts mentioned above the appellant prays for the following relief (s) :-(Specify the relief(s) sought explaining the grounds for such relief(s) and the legal provisions, if any relied upon).