Supreme Court - Daily Orders
Ruby Tour Services Pvt. Ltd. vs Union Of India on 19 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.1 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 638/2018
RUBY TOUR SERVICES PVT. LTD. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(FOR ADMISSION and IA No.81614/2018-APPROPRIATE ORDERS/DIRECTIONS)
WITH
W.P.(C) No. 646/2018 (X)
(FOR ADMISSION and IA No.82070/2018-APPROPRIATE ORDERS/DIRECTIONS
and IA No.82116/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
W.P.(C) No. 668/2018 (X)
(FOR ADMISSION)
W.P.(C) No. 663/2018 (X)
(FOR ADMISSION and IA No.82475/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 657/2018 (X)
(FOR ADMISSION and IA No.82360/2018-APPLICATION FOR DIRECTION)
W.P.(C) No. 752/2018 (X)
(FOR ADMISSION)
Date : 19-07-2018 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Santosh Krishnan, Adv.
Mr. Zulfiker Ali P. S, AOR
Mr. Faisal M. Aboobacker, Adv.
Ms. Lakshmi Sree Puthenpurackal, Adv.
Mr. Harshad V. Hameed, AOR
Mr. Dileep Poolakkot, Adv.
Mrs. Ashly Harshad, Adv.
Mr. Sanjay Hegde, Sr. Adv.
Signature Not Verified
Mr. Sulaiman Mohd. Khan, Adv.
Mohd. Ainul Ansari, Adv.
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.07.20
15:57:01 IST
Reason: Ms. Taiba Khan, Adv.
Mr. Rajat Bhardwaj, AOR
Mr. Kripa Shankar Prasad, AOR
For Respondent(s) Mr. K.K. Venugopal, A.G.
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Mrs. Pinky Anand, A.S.G.
Mr. Bhuvan Mishra, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. R. Balasubramanian, Adv.
Mr. Raj Bahadur Yadav, Adv.
Ms. Aarti Sharma, Adv.
Mr. Hemant Arya, Adv.
Mr. R.B. Yadav, Adv.
Mrs. Anil Katiyar, AOR
Mr. Sumit Goel, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 23rd July, 2018 at the end of the Board. Certain documents filed Mr. K.K. Venugopal, learned senior counsel, are taken on record.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER