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Supreme Court - Daily Orders

Ruby Tour Services Pvt. Ltd. vs Union Of India on 19 July, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                                    1

       ITEM NO.1                         COURT NO.5                SECTION X

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

       Writ Petition(s)(Civil)            No(s).    638/2018

       RUBY TOUR SERVICES PVT. LTD.                                  Petitioner(s)

                                                   VERSUS

       UNION OF INDIA                                                Respondent(s)

       (FOR ADMISSION and IA No.81614/2018-APPROPRIATE ORDERS/DIRECTIONS)
       WITH
       W.P.(C) No. 646/2018 (X)
       (FOR ADMISSION and IA No.82070/2018-APPROPRIATE ORDERS/DIRECTIONS
       and IA No.82116/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

       W.P.(C) No. 668/2018 (X)
       (FOR ADMISSION)

       W.P.(C) No. 663/2018 (X)
       (FOR ADMISSION and IA No.82475/2018-APPROPRIATE ORDERS/DIRECTIONS)

       W.P.(C) No. 657/2018 (X)
       (FOR ADMISSION and IA No.82360/2018-APPLICATION FOR DIRECTION)

       W.P.(C) No. 752/2018 (X)
       (FOR ADMISSION)

       Date : 19-07-2018 These petitions were called on for hearing today.

       CORAM :           HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

       For Petitioner(s)           Mr.   Santosh Krishnan, Adv.
                                   Mr.   Zulfiker Ali P. S, AOR
                                   Mr.   Faisal M. Aboobacker, Adv.
                                   Ms.   Lakshmi Sree Puthenpurackal, Adv.

                                  Mr. Harshad V. Hameed, AOR
                                   Mr. Dileep Poolakkot, Adv.
                                   Mrs. Ashly Harshad, Adv.

                                  Mr. Sanjay Hegde, Sr. Adv.
Signature Not Verified
                                   Mr. Sulaiman Mohd. Khan, Adv.
                                   Mohd. Ainul Ansari, Adv.
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.07.20
15:57:01 IST
Reason:                            Ms. Taiba Khan, Adv.
                                   Mr. Rajat Bhardwaj, AOR
                                   Mr. Kripa Shankar Prasad, AOR

       For Respondent(s)           Mr. K.K. Venugopal, A.G.
                                 2

                   Mrs. Pinky Anand, A.S.G.
                   Mr. Bhuvan Mishra, Adv.
                   Ms. Shraddha Deshmukh, Adv.
                   Mr. R. Balasubramanian, Adv.
                   Mr. Raj Bahadur Yadav, Adv.
                   Ms. Aarti Sharma, Adv.
                   Mr. Hemant Arya, Adv.
                   Mr. R.B. Yadav, Adv.
                   Mrs. Anil Katiyar, AOR

                   Mr. Sumit Goel, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List the matters on 23rd July, 2018 at the end of the Board. Certain documents filed Mr. K.K. Venugopal, learned senior counsel, are taken on record.





(SUSHIL KUMAR RAKHEJA)                            (RAJINDER KAUR)
COURT MASTER (SH)                                    BRANCH OFFICER