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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3)(b) in Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955

(b)The dates referred to in clause (a) shall be notified by such authority or officer and in such manner, as may be prescribed.]