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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(10) in The Orissa Motor Vehicles Rules, 1993

(10)The destination to which the stage carriage is proceeding or is about to proceed shall be clearly stated in English and in Oriya on board at conspicuous place on the front and rear of the vehicle.