Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(1) in Delhi Motor Accidents Claims Tribunal Rules, 2008

(1)Chapter IX of the Delhi Motor Vehicle Rules, 1993 is hereby repealed.