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Bombay High Court

Sulzer Pumps India Private Limited vs Jayendra Arun Jog on 13 June, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                     24-WP-5613-23.DOC


                                                               Sayali Upasani


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION


                       WRIT PETITION NO.5613 OF 2023

Sulzer Pumps India Private Limited                          ...Petitioner

                               Vs.
Jayendra Arun Jog                                        ...Respondent



Mr. J.P. Cama, Senior Counsel with Ms. Shweta R. Rathod
i/b Elixir Legal Services, for Petitioner.
Ms. Jane Cox, i/b Ghanashyam Thombare, for Respondent
No. 1.
                                       CORAM:- N. J. JAMADAR, J.

DATED:- 13th JUNE, 2023 PC:-

1) Heard the learned Counsel for the parties.
2) Mr. Cama, the learned Senior Counsel for the petitioner concluded the submissions on behalf of the petitioner.
3) Post for submissions of Ms. Cox, the learned Counsel for the respondent No. 1.
4) Stand over to 22nd June, 2023, High On Board.

[N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:42 :::