Bombay High Court
Sulzer Pumps India Private Limited vs Jayendra Arun Jog on 13 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
24-WP-5613-23.DOC
Sayali Upasani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.5613 OF 2023
Sulzer Pumps India Private Limited ...Petitioner
Vs.
Jayendra Arun Jog ...Respondent
Mr. J.P. Cama, Senior Counsel with Ms. Shweta R. Rathod
i/b Elixir Legal Services, for Petitioner.
Ms. Jane Cox, i/b Ghanashyam Thombare, for Respondent
No. 1.
CORAM:- N. J. JAMADAR, J.
DATED:- 13th JUNE, 2023 PC:-
1) Heard the learned Counsel for the parties.
2) Mr. Cama, the learned Senior Counsel for the petitioner concluded the submissions on behalf of the petitioner.
3) Post for submissions of Ms. Cox, the learned Counsel for the respondent No. 1.
4) Stand over to 22nd June, 2023, High On Board.
[N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:42 :::